Section 29 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951
29. Prohibition against building right up to public road or drain.
- Notwithstanding anything contained in these Rules, no building of any kind shall be erected or re-erected within two feet of any public road or drain and no hut shall be erected or re-erected within six feet of a masonry building.
