Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 72 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

72. Drills .-The operator shall ensure that the organisation, arrangements and procedures referred to in the emergency response plan are tested, as often as may be appropriate, and jointly with other participants wherever required.