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[Cites 0, Cited by 1] [Section 53(1)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(1)(b) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(b)[ in respect of any trustee of any religious institution included in the list published under clause (ii) of section 46, the Commissioner] [Inserted by Tamil Nadu Act 39 of 1996.];