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[Cites 0, Cited by 0] [Section 34C(1)] [Section 34C] [Entire Act]

State of Haryana - Subsection

Section 34C(1)(c) in The Haryana Private Universities, 2006

(c)the number of seats approved by the statutory authority in respect of each course or programme of study for the academic year for which admission is proposed to be made;