Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Daman and Diu - Subsection Section 2(h) in The Goa, Daman and Diu Habitual Offenders Act, 1976 (h)“registered offender” means a habitual offender registered or re-registered under this Act;
