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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(1) in The Corporation of the City of Panaji (Election) Rules, 2004

(1)The Returning Officer may have the control units of the voting machines used at more than one polling station taken up for scrutiny and inspection and votes recorded in such units counted simultaneously.