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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)The applicant shall state in writing that he/she is not undergoing rustication imposed by any statutory Board of Examination or University in India or any other Examination authority at the time of submission of application for enrolment.