Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 23 in The Maharashtra Electricity (Supply) Rules, 1963 23. Decision on point of order. - Any point of order raised at a meeting of the Council shall be decided by the Chairman of the meeting and his decision thereon shall be final.
