Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(36) in West Bengal Municipal (Employees' Service) Rules, 2010

(36)"special kind of leave" includes "special disability leave", "study leave", "quarantine leave", "maternity leave", "hospital leave", "special sick leave", "special casual leave" to sportsman and to the delegates attending the conference annual meeting of the employees association, "compensatory leave" and "casual Leave':