Rajasthan High Court - Jaipur
Anand Kumar Mourya S/O Ganga Ram Mourya vs State Of Rajasthan Through Principal ... on 2 April, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
(1) S.B. Civil Writs No. 23680/2018
Sunita Kumari Meena D/o Prabhu Dayal Meena, Aged About 27
Years, R/o Village Rampura Urf Banyawala, Post Kali Pahadi
Charanwas, Tehsil Amer. District Jaipur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan , Bikaner
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
4. The Dy. Director, Secondary Education, Pali Division, Pali.
----Respondents
Connected With
(2) S.B. Civil Writs No. 8718/2018
Smt. Vinita Yadav D/o Shri Phool Chand Yadav, R/o Ward No. 1,
Sahadpur Bagh, Khairthal, District Alwar.
----Petitioner
Versus
1. The State Of Rajasthan Through Secretary, Secondary
Education, Government Of Rajasthan, Government
Secretariat, Jaipur Rajasthan.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Dy. Director, Secondary Education, Jaipur Zone,
Jaipur.
4. The Dy. Director, Secondary Education, Kota Zone, Kota.
----Respondents
(3) S.B. Civil Writs No. 10618/2018
Shyam Kumar Sharma S/o Shri Kailash Narayan Sharma, R/o
Plot No. 16, Vishnu Vihar Colony, Prem Nagar-B, Agra Road,
Jaipur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, To Govt.,
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Secondary Education Department, Government Of,
Secretariat, Jaipur.
2. Director, Secondary Education, Rajasthan, Bikaner
3. Dy. Director, Secondary Education, Kota Division, Kota.
----Respondents
(4) S.B. Civil Writs No. 10620/2018
Mamta Bai Rajput D/o Shri Kishan Singh Rajput, R/o Ganga
Vihar Colony, Behind Rawat Mahal Hotal, Somnath Nagar, Ward
No. 34, Dausa.
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, To Govt.,
Secondary Education Department, Government Of,
Secretariat, Jaipur.
2. Director, Secondary Education, Rajasthan, Bikaner.
3. Dy. Director, Secondary Education, Kota Division, Kota
----Respondents
(5) S.B. Civil Writs No. 10638/2018
Poonam Yadav D/o Shri Ghanshyam Yadav, R/o Village And Post
Bandhada, Tehsil Tizara, District Alwar.
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, To Govt.,
Secondary Education Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. Director, Secondary Education, Rajasthan, Bikaner
3. Deputy Director, Secondary Education, Kota Division Kota.
----Respondents
(6) S.B. Civil Writs No. 10648/2018
Heera Lal Saini S/o Shri Banwari Lal Saini, R/o Dhani Patwari
Wali Village And Post Bhandarej, Tehsil Dausa, District Dausa.
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, To Govt.,
Secondary Education Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. Director, Secondary Education, Rajasthan, Bikaner.
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3. Dy. Director, Secondary Education, Udaipur Division,
Udaipur.
----Respondents
(7) S.B. Civil Writs No. 22050/2018
Mamta Devi D/o Shri Umesh Chand Sharma W/o Shri Rajesh
Kumar Sharma, Aged About 39 Years, Resident Of House No.
182/13, Sector-18, Pratap Nagar, Sanganer, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan Through Its Principle Secretary,
Education Department, Government Of Rajasthan,
Government Secretariat, Jaipur.
2. Director, Secondary Education, Government Of Rajasthan,
Bikaner.
----Respondents
(8) S.B. Civil Writs No. 22562/2018
Ghamandee Lal Bairwa S/o Shri Gareeba Bairwa, Aged About 28
Years, Resident V/p Binori, Tehsil Lalsot, District Dausa.
----Petitioner
Versus
1. State Of Rajasthan Through Its Principle Secretary,
Education Department, Government Of Rajasthan,
Government Secretariat, Jaipur.
2. Director, Secondary Education, Government Of Rajasthan,
Bikaner.
3. Deputy Director, Secondary Education, Government Of
Rajasthan, Jaipur.
----Respondents
(9) S.B. Civil Writs No. 22564/2018
Usha Parashar D/o Kripa Shanker Parashar, Aged About 37
Years, R/o 68, Bhagwati Nagar Ist, Kartarpura, District Jaipur,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Dy. Director, Secondary Education, Jaipur Division,
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Jaipur.
3. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
4. The Director, Secondary Education, Rajasthan, Bikaner.
----Respondents
(10) S.B. Civil Writs No. 22565/2018
Vijay Singh Gurjar S/o Shri Siyaram, Aged About 35 Years,
Resident Of Village- Indrawali, Post- Mathurahera, Tehsil-
Kathumar, District- Alwar.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principle Secretary,
Education Department, Government Of Rajasthan,
Government Secretariat, Jaipur.
2. Director, Secondary Education, Government Of Rajasthan,
Bikaner.
3. Deputy Director, Secondary Education, Government Of
Rajasthan, Jaipur.
----Respondents
(11) S.B. Civil Writs No. 22567/2018
Poonam Sharma D/o Shri Gopal Lal Sharma W/o Shri Satish
Kumar Sharma, Aged About 35 Years, Resident Of A-54, Narayan
Vihar, Near Sector-3, Pratap Nagar, Sanganer, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan Through Its Principle Secretary,
Education Department, Government Of Rajasthan,
Government Secretariat, Jaipur.
2. Director, Secondary Education, Government Of Rajasthan,
Bikaner.
3. Deputy Director, Secondary Education, Government Of
Rajasthan, Jaipur.
----Respondents
(12) S.B. Civil Writs No. 22704/2018
Suman Kumari Yadav D/o Shri Kurda Ram Yadav W/o Shri
Deshraj Yadav, Aged About 35 Years, By Caste Yadav Resident Of
Village Bighana, Post Gandala, Tehsil Behror, District Alwar (Raj.)
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----Petitioner
Versus
1. The State Of Rajasthan Through Its Principal Secretary,
Education Department, Govt. Secretariat, Jaipur (Raj.)
2. The Director, Secondary Education, Bikaner (Raj.)
3. The Dy. Director, Secondary Education, Ajmer Zone,
Ajmer (Raj.)
4. The Dy. Director, Secondary Education, Jaipur Zone,
Jaipur (Raj.)
----Respondents
(13) S.B. Civil Writs No. 22719/2018
Pragati Sharma D/o Shri Rameshwar Prasad Sharma, W/o.
Abhinav Matolia, Aged About 28 Years, R/o State Bank Of India,
Near Ramchandra Park, Ratangarh, District- Churu Raj.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Education Department, Government Of Rajasthan,
Government Secretariat, Jaipur
2. Director, Secondary Education, Rajasthan, Bikaner
3. Deputy Director, Secondary Education, Bharatpur
Division, Bharatpur, Deputy Director Office, Bharatpur,
Raj.
----Respondents
(14) S.B. Civil Writs No. 22746/2018
Laxmi Gurjar D/o Shri Samay Singh Gurjar, Aged About 24
Years, R/o Village Jagatpura, Post Makanpur, Tehsil Karauli, Distt.
Karauli (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Secondary
Education, Department Of Education, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Secondary Education, Directorate, Bikaner.
----Respondents
(15) S.B. Civil Writs No. 22766/2018
Smt. Renu Sharma D/o Shyam Sunder Sharma, Aged About 34
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Years, R/o C/o Shyam Sunder Sharma, Opp. Petrol Pump, Post
Maulasar, Tehsil Didwana, District Nagaur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Ajmer Division,
Ajmer.
4. The Dy. Director, Secondary Education, Kota Division,
Kota.
----Respondents
(16) S.B. Civil Writs No. 22771/2018
1. Sonu Soni D/o Prahlad Ram Soni, Aged About 33 Years,
R/o P. No. 9, Karni Colony, Shanti Nagar, Khatipura Road,
Jaipur, Rajasthan.
2. Sarita Kumari Jat D/o Ram Karna Jat, Aged About 27
Years, R/o Gram Post Nithara, Tehsil Shahpura, Jaipur,
Rajasthan.
3. Pushpa Kumari Jhanjharia D/o Daoulat Ram, Aged About
28 Years, R/o 145, Ratti Ram Ki Dhani, Newta, Tehsil
Sanganer, District Jaipur, Rajasthan.
4. Asha Jangid D/o Chhitar Mal Jangid, Aged About 32 Years,
R/o 48, Ganesh Nagar, Near Kumawat School, Ajmer
Road, Sodala, Jaipur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Dy. Director, Secondary Education, Ajmer Division,
Ajmer.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(17) S.B. Civil Writs No. 22832/2018
Mahendra Singh S/o Kishor Singh, Aged About 26 Years, R/o
Village Bad Shareema, Post Shareema, Tehsil Lalsot, District
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Dausa, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Education
Secretary, Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
4. The Dy. Director, Secondary Education, Kota Division,
Kota.
----Respondents
(18) S.B. Civil Writs No. 22934/2018
Suman Meena D/o P.c. Meena, Aged About 32 Years, R/o Village
Manderpura, Post Garh, Tehsil Bassi, District Jaipur, Rajasthan
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur
2. The Director, Secondary Education, Rajasthan, Bikaner
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jaipur
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur
----Respondents
(19) S.B. Civil Writs No. 22991/2018
Smt Rachana Kumari Gupta D/o Shri Satya Prakash Gupta, Aged
About 33 Years, R/o Boore Walon Ka Makan, Gudari Mohalla,
Near Kotwali, Bharatpur, Rajasthan
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Education
Secretary, Government Secretariat, Jaipur
2. The Director, Secondary Education, Bikaner
3. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur
4. The Dy. Director, Secondary Education, Pali Division, Pali
----Respondents
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(20) S.B. Civil Writs No. 23199/2018
Rekha Sharma D/o Jagdish Prasad Sharma, Aged About 31
Years, R/o Village Khejdo Ka Bass, Post Mandolai, Viya Malpura,
Tehsil Todaraisingh, Tonk, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Ajmer Division,
Ajmer.
4. The Dy. Director, Secondary Education, Udaipur Division,
Udaipur.
----Respondents
(21) S.B. Civil Writs No. 23339/2018
Smt. Sunil Kumari W/o Shri Avinash Yadav, Aged About 28
Years, R/o Vill. And Post Kanhawas, Tehsil Neemrana, District
Alwar
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary,
Secondary Education, Rajasthan, Secretariat, Jaipur
2. The Director, Secondary Education, Rajasthan, Bikaner
----Respondents
(22) S.B. Civil Writs No. 23364/2018
1. Pinki Shekhawat D/o Chatar Singh Shekhawat, Aged
About 32 Years, R/o Sangalpura, Sandeepa Sweets, Sagar
Road, District Bikaner, Rajasthan.
2. Bela Sharma D/o Prem Sukh Das Sharma, Aged About 34
Years, R/o B-3-131, Sudrasana Nagar, District Bikaner,
Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
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3. The Dy. Director, Secondary Education, Kota Division,
Kota.
4. The Director, Secondary Education, Rajasthan, Bikaner.
----Respondents
(23) S.B. Civil Writs No. 23374/2018
Suriyya Anjum D/o Shri Saeed Mukhtar, Aged About 24 Years,
R/o 110, Aman Colony, Vigyan Nagar, Kota, (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Education Department, Government Secretariat, Jaipur
2. The Director, Secondary Education, Rajasthan, Bikaner
3. The Joint Director (Training), Secondary Education,
Bikaner, Rajasthan.
4. Deputy Director, Secondary Education, Udaipur (Raj.)
5. Deputy Director, Secondary Education, Kota (Raj.)
----Respondents
(24) S.B. Civil Writs No. 23376/2018
Anita Mahala D/o Girdhari Lal, Aged About 25 Years, R/o Chota
Pana Ki Dhani, Vijay Nagar, Palsana, Tehsil Dataramgarh, District
Sikar, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Dy. Director, Secondary Education, Udaipur Division,
Udaipur.
4. The Dy. Director, Secondary Education, Churu Division,
Churu.
----Respondents
(25) S.B. Civil Writs No. 23417/2018
Bhawna Sharma W/o Late Shri Dharm Chand Sharma, Aged
About 27 Years, R/o Village And Post Bajna, Tehsil Sapotara,
District Karauli
----Petitioner
Versus
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1. State Of Rajasthan, Through Its Principal Secretary,
Education Deptt., Government Secretariat, Jaipur
2. Director, Secondary Education, Bikaner, District Bikaner
3. Dy. Director, Secondary Education, Bharatpur
4. District Education Officer, Secondary Education, Karauli
5. District Education Officer, Secondary Education, Jodhpur
----Respondents
(26) S.B. Civil Writs No. 23472/2018
Sheela Jat D/o Prabhu Narayan Jat, Aged About 27 Years, R/o
Village Narsinghpura, Via Bhankrota, Sanganer, District Jaipur,
Rajasthan
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur
2. The Director, Secondary Education, Rajasthan, Bikaner
3. The Dy. Director, Secondary Education, Pali Division, Pali
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur
----Respondents
(27) S.B. Civil Writs No. 23483/2018
Lata Saini D/o Lalit Saini, Aged About 34 Years, R/o C/o National
Trading Corporation, Old Bus Stand, Shahpura, District Jaipur,
Rajasthan
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur
2. The Director, Secondary Education, Rajasthan, Bikaner
3. The Dy. Director, Secondary Education, Udaipur Division,
Udaipur
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur
----Respondents
(28) S.B. Civil Writs No. 23527/2018
Kuljeet Dhaka D/o Shri Bhanwar Lal Dhaka, Aged About 31
Years, R/o Patel Colony, Nawalgarh, District Sikar (Raj.)
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----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary To
The Government, School And Sanskrit Education,
Secretariat, Jaipur (Raj.)
2. The Director, Secondary Education, Rajasthan, Bikaner.
----Respondents
(29) S.B. Civil Writs No. 23535/2018
Ramkesh Mahawar S/o Shri Ghudmal Mahawar, Aged About 32
Years, Resident V/p Binori, Tehsil Lalsot, District Dausa.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principle Secretary,
Education Department, Government Of Rajasthan,
Government Secretariat, Jaipur.
2. Director, Secondary Education, Government Of Rajasthan,
Bikaner.
3. Deputy Director, Secondary Education, Government Of
Rajasthan, Jaipur.
----Respondents
(30) S.B. Civil Writs No. 23580/2018
Krishna Nand Sharma S/o Shri Babu Lal Sharma, Aged About 24
Years, By Caste Brahmin, R/o C/o Mohit And Company Shop No.
7, Opp. Sbbj Bank, Shardul Market, Road No. 1, Jhunjhunu.
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary
Education Department, Govt. Of Rajasthan, Secretariat,
Jaipur.
2. The Director, Secondary Education, Bikaner (Raj.)
----Respondents
(31) S.B. Civil Writs No. 23645/2018
Nisha Yadav D/o Madan Singh, Aged About 27 Years, R/o Village
Kanharka, Post And Tehsil Kotkasim, District Alwar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
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Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur
----Respondents
(32) S.B. Civil Writs No. 23801/2018
Hema Ram S/o Doula Ram, Aged About 25 Years, R/o Vpo
Jagram Ki Dhani, Nokhara, Tehsil Gudamalani, District Barmer,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(33) S.B. Civil Writs No. 23809/2018
Damodar Prasad Saini S/o Laddu Lal Saini, Aged About 29 Years,
R/o Ramshala Choke, Soprya Wale Badiyome Village Bonli, Post
Bonli, Tehsil Bonli, District Sawaimadhopur, Rajasthan
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Education
Secretary, Government Secretariat, Jaipur
2. The Director, Secondary Education, Bikaner
3. The Dy. Director, Secondary Education, Ajmer Division,
Ajmer
4. The Dy. Director, Secondary Education, Pali Division, Pali
----Respondents
(34) S.B. Civil Writs No. 23814/2018
Jagdish Chand Lodha S/o Prabhu Lal, Aged About 30 Years, R/o
Village Devdungari, Post Rijhon, Tehsil Bakani, District Jhalawar,
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Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Kota Division,
Kota
4. The Dy. Director, Secondary Education, Udaipur Division,
Udaipur.
----Respondents
(35) S.B. Civil Writs No. 23820/2018
Labeeta Kumari D/o Balwant Singh, Aged About 31 Years, R/o
Village And Post Kohrana, Tehsil Behror, District Alwar,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(36) S.B. Civil Writs No. 23824/2018
Bhanvar Lal Mali S/o Chotu Ram Mali, Aged About 30 Years, R/o
Vpo Bhankrota, Tehsil Phagi, District Jaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
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----Respondents
(37) S.B. Civil Writs No. 23849/2018
Sarita D/o Vidhya Ram Sharma W/o Niket Pathak, Aged About
31 Years, R/o Ashok Vihar Colony, Near Seema Painter, G.t.
Road, Dholpur (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan Through Its Secretary, Secondary
Education, Department Of Education, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Secondary Education, Directorate, Bikaner.
3. Dy. Director, Secondary Education, Jaipur Range, Jaipur.
4. Dy. Director, Secondary Education, Bharatpur Range,
Bharatpur
----Respondents
(38) S.B. Civil Writs No. 23869/2018
Rekha Meena D/o Har Lal Meena, Aged About 25 Years, R/o
Village Katarwada, Post Badiyal Khurd, Tehsil Baswa, District
Dausa, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Pali Division, Pali.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(39) S.B. Civil Writs No. 23878/2018
Kismat D/o Shri Om Prakash W/o Shri Sandeep Kumar, Aged
About 31 Years, By Caste Sc (Meghwal), R/o Village Dumoli
Kalan, Post Dumoli Khurd, Tehsil Buhana, District, Jhunjhunu
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary
Education Department, Govt. Of Rajasthan, Secretariat,
Jaipur.
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2. The Director, Secondary Education, Bikaner (Raj.)
----Respondents
(40) S.B. Civil Writs No. 23879/2018
Akshay Kumar Bairwa S/o Kanhaiya Lal Bairwa, Aged About 26
Years, R/o 56, Shivanand Pury Colony, Village Mahapura, Tehsil
Sanganer, District Jaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(41) S.B. Civil Writs No. 23880/2018
Mamta Kumari Meena D/o Kajod Mal Meena, Aged About 28
Years, R/o Village Prahladpura, Post Mirzapura, Tehsil Lalsot,
District Dausa, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
----Respondents
(42) S.B. Civil Writs No. 23927/2018
Krishana Kumari Nagar D/o Anandi Lal Nagar, Aged About 27
Years, R/o Shree Dhakad Krishi Seva Kendra, Khanpur Road,
Bapawar, Tehsil Sangod, District Kota, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
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Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Kota Division,
Kota.
4. The Dy. Director, Secondary Education, Udaipur Division,
Udaipur.
----Respondents
(43) S.B. Civil Writs No. 23932/2018
Dinesh Chand Lodha S/o Gouri Lal Lodha, Aged About 28 Years,
R/o Village Devdungari, Post Rijhon, Tehsil Bakani, District
Jhalawar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Kota Division,
Kota.
4. The Dy. Director, Secondary Education, Udaipur Division,
Udaipur.
----Respondents
(44) S.B. Civil Writs No. 23934/2018
Rajendra Singh Meena S/o Mangee Lal Meena, Aged About 33
Years, R/o Vpo Beeloni, Tehsil Sarmathura, District Dholpur,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
----Respondents
(45) S.B. Civil Writs No. 23936/2018
Rajesh Kumar Saini S/o Badri Lal Saini, Aged About 29 Years,
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R/o Behind Badaya Dharmshala, Lahad Ka Kuwa, Lalsot, Dausa,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
4. The Dy. Director, Secondary Education, Pali Division, Pali.
----Respondents
(46) S.B. Civil Writs No. 23965/2018
Purushottam Kumar Jangid Son Of Shri Kajod Mal Jangid, Aged
About 25 Years, By Caste Jangid, Resident Of Brahmin
Dharamshala, Lad Ka Kuwan, Lalsot, District Dausa (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Secretary,
Education Department, Govt. Secretariat, Jaipur (Raj.)
2. The Director Secondary Education, Bikaner (Raj.)
3. Dy. Director, Secondary Education, Jaipur Division, Jaipur
(Raj.)
4. Dy. Director, Secondary Education, Udaipur Division,
Udaipur (Raj.)
----Respondents
(47) S.B. Civil Writs No. 23966/2018
Prakash Chand Saini Son Of Shri Chauthmal Saini, Aged About
27 Years, By Caste Saini, Resident Of Dasa Ka Kuaa, Ward No.
18, Lalsot, District Dausa (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Secretary,
Education Department, Govt. Secretariat, Jaipur (Raj.)
2. The Director Secondary Education, Bikaner (Raj.)
3. Dy. Director, Secondary Education, Jaipur Division, Jaipur
(Raj.)
4. Dy. Director, Secondary Education, Udaipur Division,
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Udaipur (Raj.)
----Respondents
(48) S.B. Civil Writs No. 24000/2018
Ramkesh Meena S/o Kailash Chand Meena, Aged About 28 Years,
R/o Village Vijaypura, Post Shreema, Tehsil Lalsot, District
Dausa, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(49) S.B. Civil Writs No. 24017/2018
Lokesh Kumar Prajapat S/o Ramphool Prajapat, Aged About 24
Years, R/o Vpo Hindupura, Tehsil Bonli, District Sawaimadhopur,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Education
Secretary, Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur
4. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
----Respondents
(40) S.B. Civil Writs No. 24038/2018
Hansraj Meena S/o Sitaram Meena, Aged About 31 Years, R/o
Vpo Bichchhidona, Tehsil Malarna Dunger, District
Sawaimadhopur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Education
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Secretary, Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur
4. The Dy. Director, Secondary Education, Pali Division, Pali.
----Respondents
(51) S.B. Civil Writs No. 24074/2018
Rashmi Dewal D/o Girwar Singh Dewal, Aged About 34 Years,
R/o Plot No. 8, Madan Vihar, Dadi Ka Phatak Ke Pass, Murlipura,
Jaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Education
Secretary, Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(52) S.B. Civil Writs No. 24098/2018
Mamta Meena D/o Shyo Narayan Meena, Aged About 25 Years,
R/o Village And Post Thoniya Dhirajpura, Tehsil Lalsot, District
Dausa, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(53) S.B. Civil Writs No. 24134/2018
Sunita D/o Ranjeet Budaniyan, Aged About 32 Years, R/o Village
And Post Ghassu, Tehsil Laxmangarh, Vaya Khuribadi, Sikar,
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Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
4. The Dy. Director, Secondary Education, Churu Division,
Churu.
----Respondents
(54) S.B. Civil Writs No. 24135/2018
Manju Kumari Jandu D/o Heera Lal Jandu, Aged About 34 Years,
R/o W/o Kamal Choudhary, Master Ji Ki Dhani, V/p Bhainsawa Ki
Renwal, District Jaipur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
4. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
----Respondents
(55) S.B. Civil Writs No. 24151/2018
Chhotu Lal Morya S/o Kanhaiya Lal Morya, Aged About 24 Years,
R/o Vpo Shyampura Kalan, Tehsil Lalsot, District Dausa,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
4. The Dy. Director, Secondary Education, Pali Division, Pali.
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----Respondents
(56) S.B. Civil Writs No. 24154/2018
Vinay Kumar Meena S/o Prahlad Meena, Aged About 25 Years,
R/o Village Bad Jagsara, Post Datwas, Tehsil Niwai, District Tonk,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(57) S.B. Civil Writs No. 24190/2018
Prabhoo Ram Tarar S/o Rekha Ram Tarar, Aged About 30 Years,
R/o Village Deluo Ka Tala, Post Bisarnia, Tehsil Chouhtan, District
Barmer, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(58) S.B. Civil Writs No. 24219/2018
Jyoti Kumari W/o Shri Sunil Kumar Meena, Aged About 25 Years,
R/o Vpo Dalpura, Tehsil Nadoti, District Karauli, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
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3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
4. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
5. The Dy. Director, Secondary Education, Ajmer Division,
Ajmer.
6. The Dy. Director, Secondary Education, Kota Division,
Kota.
7. The Dy. Director, Secondary Education, Udaipur Division,
Udaipur.
----Respondents
(59) S.B. Civil Writs No. 24222/2018
Gunesh Kumar S/o Kalu Ram, Aged About 24 Years, R/o Vpo
Jaton Ka Bera (Sarla), Tehsil Sedwa, District Barmer, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(60) S.B. Civil Writs No. 24288/2018
Sushila Kumari Meena D/o Radheshyam Meena, Aged About 27
Years, R/o Village Kankret, Post Rahrai, Tehsil Sarmathura,
District Dholpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
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----Respondents
(61) S.B. Civil Writs No. 24291/2018
Dalraj Meena S/o Jansi Lal Meena, Aged About 25 Years, R/o
Village Jatlaw, Post Googrod, Tehsil Bonli, District
Sawaimadhopur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
----Respondents
(62) S.B. Civil Writs No. 24316/2018
Poonam Kumari D/o Ranbir Singh W/o Satish Kumar Yadav, Aged
About 34 Years, R/o Village Bhagwari Kalan, Post Jakharana,
Tehsil Behror, District Alwar (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan Through Its Secretary, Secondary
Education, Department Of Education, Govt.of Rajasthan,
Secretariat, Jaipur.
2. The Director, Secondary Education, Directorate Bikaner.
3. Dy. Director, Secondary Education, Jaipur Range, Jaipur.
4. Dy. Director, Secondary Education, Pali Range, Pali.
----Respondents
(63) S.B. Civil Writs No. 24319/2018
Bhanwar Lal Kumawat Son Of Shri Raghunath Ram Kumawat,
Aged About 40 Years, Resident Of Village Khatu Walon Ki
Dhani,pachar Road, kishangarh-Renwal District Jaipur
(Rajasthan).
----Petitioner
Versus
1. The State Of Rajasthan Through Secretary School
Education, Education Department, Rajasthan, Jaipur.
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2. The Director, Secondary Education, Rajasthan, Bikaner
(Rajasthan).
3. Joint Director (Training) Secondary Education, Rajasthan,
Bikaner (Rajasthan).
4. Joint Director, School Education, Churu Division, Churu
(Rajasthan).
5. Secretary, Rajasthan Public Service Commission, Ajmer
(Rajasthan).
----Respondents
(64) S.B. Civil Writs No. 24322/2018
Tulsi Kumawat Daughter Of Shri Raghunath Prasad Kumawat,
Wife Of Shri Mukesh Kumar Kumawat, Aged About 33 Years,
Resident Of Village And Post Nimeera, Via Kochhor, Tehsil
Dantaramgarh, District Sikar (Rajasthan).
----Petitioner
Versus
1. The State Of Rajasthan Through Secretary School
Education, Education Department, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner
(Rajasthan).
3. Joint Director (Training) Secondary Education, Rajasthan,
Bikaner (Rajasthan).
4. Joint Director, School Education, Churu Division, Churu
(Rajasthan).
5. Secretary, Rajasthan Public Service Commission, Ajmer
(Rajasthan).
----Respondents
(65) S.B. Civil Writs No. 24370/2018
Nirmala Yogi D/o Balram Yogi, Aged About 26 Years, R/o Kunj
Vihar Colony, Atru Road, District Baran, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan Through Its Principal Education
Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Dy. Director, Secondary Education, Pali Division, Pali.
4. The Dy. Director, Secondary Education, Kota Division,
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Kota.
----Respondents
(66) S.B. Civil Writs No. 24379/2018
Ashok Kumar Bijarnia S/o Shri Narayan Singh Bijarnia, Aged
About 41 Years, R/o Village And Post Bibipur Chhota, Tehsil
Fatehpur, District Sikar.
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary
Education Department, Govt. Of Rajasthan, Secretariat,
Jaipur.
2. The Director, Secondary Education, Bikaner (Raj.)
3. Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
----Respondents
(67) S.B. Civil Writs No. 24389/2018
Munesh Kumari D/o Satish Kumar W/o Rakesh Kumar, Aged
About 26 Years, R/o Vpo Gunti, Tehsil Buhana, District
Jhunjhunu, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Pali Division, Pali
4. The Dy. Director, Secondary Education, Churu Division,
Churu.
----Respondents
(68) S.B. Civil Writs No. 24397/2018
Sarika Sharma D/o Shri Mohan Lal Sharma, Aged About 32
Years, R/o- Chabra Road, Bapawar Kalan, Tehsile- Sangood,
Dist- Kota (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan Through Dy. Secretary, Education
(Group-2) Department, Government Of Rajasthan,
Secretariat, Jaipur (Raj.)
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2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The District (Secondary) Education Officer, Alwar.
4. The District (Secondary Education) Education Officer,
Kota.
----Respondents
(69) S.B. Civil Writs No. 24417/2018
Priyanka Chaudhary D/o Khubi Singh Chaudhary, Aged About 28
Years, R/o Krishna Sharma House, Pawan Kunj, Kaman,
Bharatpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Udaipur Division,
Udaipur.
4. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
----Respondents
(70) S.B. Civil Writs No. 24502/2018
Krishan Kumar Kharol S/o Shri Mohan Lal Kharol, Resident Of
Village Madhorajpura, Tehsil Phagi, Distt Jaipur (Raj.) 303006.
Presently Posted Senior Teacher (Hindi Subject) Govt. Senior
Secondary School, Telni, Distt. Baran, Raj.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Education Department (Secondary Education),
Government Of Rajasthan, Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner (Rajasthan).
3. Deputy Director, Secondary Education, Kota Range Kota.
4. Deputy Director, Secondary Education, Jaipur Range
Jaipur.
----Respondents
(71) S.B. Civil Writs No. 24530/2018
1. Neelam Sharma D/o Shambhu Dayal Sharma, Aged About
24 Years, R/o Vpo Hathnauda, Via Udaipuria, Tehsil
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Chomu, District Jaipur, Rajasthan.
2. Rekha Sharma D/o Shambhu Dayal Sharma, Aged About
30 Years, R/o Vpo Hathnauda, Via Udaipuria, Tehsil
Chomu, District Jaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Kota Division,
Kota.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(72) S.B. Civil Writs No. 24557/2018
Mamta Choudhary Daughter Of Shri Rameshwar Prasad
Choudhary, Aged About 24 Years, Wife Of Shri Pawan Kumar
Palsania, Resident Of Ward No. 24, Dhani Khatiyawali, Neem Ka
Thana Road, Shahpura, District Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Secondary Education, Government Of Rajasthan,
Government Secretariat, Jaipur.
2. Director, Secondary Education, Government Of Rajasthan,
Bikaner.
3. The Deputy Director, Secondary Education, Ajmer
Division, Government Of Rajasthan, Ajmer.
4. The Deputy Director, Secondary Education, Jaipur
Division, Government Of Rajasthan, Shikasha Sankul, JLN
Marg, Jaipur.
----Respondents
(73) S.B. Civil Writs No. 24603/2018
Pushpa Sharma D/o Shri Phool Chand Sharma, Aged About 50
Years, R/o Trigunayat Bhawan, Ward No. 05, Bahror, Distt. Alwar
(Raj.)
----Petitioner
Versus
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1. The State Of Rajasthan Through Principal Secretary
Education, Secretariat, Jaipur (Raj.)
2. The Director, Secondary Education, Bikaner
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur
4. Kavita Sharma D/o. Sitaram Sharma, Grade II Teacher
Posted At Govt. Adarsh Senior Secondary School Dungari
Khurd, Sambhar Lake, (08120502104) Phulera (Raj.)
----Respondents
(74) S.B. Civil Writs No. 24635/2018
Jyoti Yadav D/o Virendra Singh Yadav, Aged About 25 Years, R/o
Vpo Guwana, Tehsil Behror, District Alwar (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan Through Its Secretary, Secondary
Education, Department Of Education, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Secondary Education, Directorate, Bikaner.
3. Dy. Director, Secondary Education, Jaipur Range, Jaipur.
4. Dy. Director, Secondary Education, Udaipur Range,
Udaipur
----Respondents
(75) S.B. Civil Writs No. 24643/2018
Arun Kumar S/o Raj Ram, Aged About 38 Years, R/o Village
Majari Bhanda, Post Rajwara, Tehsil Mundawar, District Alwar,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
4. The Dy. Director, Secondary Education, Pali Division, Pali.
----Respondents
(76) S.B. Civil Writs No. 24646/2018
Ajay Kumar Meena S/o Gokul Prasad Meena, Aged About 26
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Years, R/o 300, Meeno Ka Mohalla, Nayan, Jaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jodhpur Division,
Jodhpur.
4. The Dy. Director, Secondary Education, Churu Division,
Churu.
----Respondents
(77) S.B. Civil Writs No. 24747/2018
Chhoti Devi D/o Shri Bajrang Lal, Aged About 32 Years, R/o
Village Madani, Post Manda, Via Palsana, District Sikar (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary To
The Government, School And Hindi Education,
Secretariat, Jaipur (Raj.)
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Joint Director, Secondary Education, Education
Department, Bharatpur Zone, Bharatpur (Rajasthan)
----Respondents
(78) S.B. Civil Writs No. 24749/2018
Priyanka D/o Ram Karan, Aged About 28 Years, R/o Village
Sirohi, Via Thoi, Tehsil Sri Madhopur District Sikar (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary To
The Government, School And Sanskrit Education,
Secretariat, Jaipur (Raj.)
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Joint Director, Secondary Education, Education
Department, Ajmer Zone, Ajmer (Rajasthan)
----Respondents
(79) S.B. Civil Writs No. 24774/2018
Sumer Singh S/o Malkhan Singh, Aged About 32 Years, R/o
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Village And Post Kalsara, Tehsil Bayana, District Bharatpur,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Education
Secretary, Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Pali Division, Pali.
4. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
----Respondents
(80) S.B. Civil Writs No. 24858/2018
Sona D/o Shimbhu Dayal Jat, Aged About 35 Years, R/o Village
Jaguwas, Tehsil Behror, District Alwar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Pali Division, Pali.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
5. The Dy. Director, Secondary Education, Bharatpur
Division, Bharatpur.
----Respondents
(81) S.B. Civil Writs No. 24869/2018
Ravindra Singh Jadawat S/o Kailash Chandra Jadawat, Aged
About 26 Years, R/o Plot No. 26, 27, Reedhu Bhawam Karni Path,
Patel Nagar, Shahpura, Bhilwara, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Ajmer Division,
Ajmer.
4. The Dy. Director, Secondary Education, Kota Division,
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Kota.
----Respondents
(82) S.B. Civil Writs No. 24944/2018
Brij Bala Malav D/o Shiv Pal Malav, Aged About 31 Years, R/o
Village Sankali, Post Seemali, Tehsil Baran, District Baran,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Kota Division,
Kota.
4. The Dy. Director, Secondary Education, Pali Division, Pali.
----Respondents
(83) S.B. Civil Writs No. 24967/2018
Mahendra Singh S/o Shri Ummed Singh, Aged About 38 Years,
Resident Of Gowali, Via Pilani, District Jhunjhunu, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Secretary, School
Education, Government Secretariat, Jaipur, Rajasthan.
2. The Director Secondary Education, Rajasthan, Bikaner.
3. The Joint Director (Training), Secondary Education,
Rajasthan, Bikaner.
4. Dy. Director, Secondary Education, Churu Division, Churu.
5. Anil Kumar Sharma S/o Shri Musadi Lal Sharma, R/o Near
Buhania Garage, Shiv Colony, Khetri Road, Chirawa,
Jhunjhunu, Rajasthan.
----Respondents
(84) S.B. Civil Writs No. 25009/2018
Ram Kala Yadav D/o Parbhu Dayal Yadav, Aged About 35 Years,
R/o Miro Ka Mohalla, Ward No. 1, Behror, Tehsil Behror, District
Alwar, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan Through Its Principal Education
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Secretary, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Dy. Director, Secondary Education, Pali Division, Pali.
4. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
----Respondents
(85) S.B. Civil Writs No. 25328/2018
1. Pawan Kumar S/o Shri Ran Singh, Aged About 29 Years,
R/o Village And Post Jat Behror, Tehsil Mundawar, Distt.
Alwar (Raj.).
2. Veer Datta Gurjar S/o Shri Lala Ram Gurjar, Aged About
27 Years, R/o Village And Post Dudhi, Via Gathwari, Tehsil
Virat Nagar, Distt. Jaipur (Raj.).
3. Surendra Kumar Jat S/o Shri Nanu Ram Jat, Aged About
25 Years, R/o Village And Post Khorashyamdas, Via
Jaitpura, Tehsil Amer, Distt. Jaipur (Raj.).
4. Sita Ram Bunker S/o Shri Arjun Lal Bunker, Aged About
28 Years, R/o Village Kalighati, Post Bilonchi, Via Morija,
Tehsil Amer, Distt. Jaipur (Raj.).
----Petitioners
Versus
1. The State Of Rajasthan Through Its Secretary, Secondary
Education, Department Of Education, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Secondary Education, Directorate, Bikaner.
3. Dy. Director, Secondary Education, Jaipur Range, Jaipur.
4. Dy. Director, Secondary Education, Churu Range, Churu.
5. Dy. Director, Secondary Education, Pali Range, Pali.
----Respondents
(86) S.B. Civil Writs No. 25367/2018
Usha Rathore D/o Raj Singh Chauhan, Aged About 39 Years, W/o
Late Of Shri Surendra Singh Rathore Aged About 39 Years By
Caste Rathore, Residence Of The H.no. 2-T-1, Mahavir Nagar -Iii,
Kota, District-Kota (Rajasthan). (Presently Working As Senior
Teacher (Grade-Ii) In The Govt. Senior Secondary School,
Kasbanonera, Shahbad, District-Baran (Rajasthan). (Rpsc Merit
No.3046 Ge, We, Wd,))
----Petitioner
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Versus
1. The State Of Rajasthan, Through Principal Deputy
Secretary, Secondary Education Department, Govt. Of
Rajasthan, Secretariate, Jaipur (Raj.)
2. Director, Secondary Education Department, Bikaner
(Rajasthan)
3. Joint Director, (School Education), Kota Division, Kota,
District, Kota Raj.
4 District Education Officer, Secondary Education, Baran ,
District- Baran (Rajasthan)
5. Chief Block Education Officer, Block Shahbad, District-
Baran (Raj.)
6. Secretary, Rajasthan Public Service Commission, Ajmer,
Rajasthan.
7. Deeksha Jain D/o Mukesh Jain, (Rpsc Merit No.3168 (Ge,
We, Wd)) Working As A Senior Teacher Sanskirt In Govt.
Senior Secondary School, Digod (Sangod), Kota District -
Kota. (Raj.) ( Res. Of H.no. E/3 Near Dumb And Deaf
School, Keshavpura Il Township, Ladpura, Kota District-
Kota.)
----Respondents
(87) S.B. Civil Writs No. 25391/2018
Papita Bai D/o Shri Dayaram Yadav, Aged About 32 Years, R/o
Vpo- Padmara Khurd, Tehshil- Mandawar, Mandawar, Distt. Alwar
(Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary
Education, Secretariat, Jaipur (Raj.)
2. The Director, Secondary Education, Bikaner
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur
4. Dhapali Bai Yadav D/o. Deenaram Yadav, Grade Ii Teacher
Posted At Govt. Senior Secondary School Mohanpura,
Kotputli, (Raj.)
----Respondents
(88) S.B. Civil Writs No. 25392/2018
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Sarita Kumari D/o Subhas Chandra, Aged About 31 Years, R/o
Vpo-Abusar, Tehsil- Jhunjhunun, District Jhunjhunun, Raj.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Education Department, Government Of Rajasthan, Govt.
Secretariat, Rajasthan, Jaipur
2. The Director, Secondary Education, Bikaner, (Raj.)
3. Dy. Director, Secondary Education, Bikaner Zone, Bikaner
(Raj.)
4. Dy. Director Secondary Education, Pali Zone, Pali (Raj)
5. Headmaster Govt.sr. Sec. School, Karmawas, Pata, Tehsil
Sojat, District Pali
----Respondents
(89) S.B. Civil Writs No. 25395/2018
Kamlesh Kumar Kishot S/o Jagdish Prasad, Aged About 26 Years,
R/o Regaron Ka Mohalla, Samod, Tehsil Chomu, District Jaipur,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Education
Secretary, Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
4. The Dy. Director, Secondary Education, Pali Division, Pali.
----Respondents
(90) S.B. Civil Writs No. 25406/2018
Anita Kumari D/o Shri Hukam Chand, Aged About 38 Years, R/o.
Ward No. 15, Moh-Bagri, Behror, Distt. Alwar (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary
Education, Secretariat, Jaipur (Raj.)
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
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4. Suman Yadav D/o. Ramsingh Yadav, Grade Ii Teacher
Posted At Govt. Girls Senior Secondary School Paota,
Paota, Virat Nagar (08123004419) (Raj.)
----Respondents
(91) S.B. Civil Writs No. 25424/2018
Anand Kumar Mourya S/o Ganga Ram Mourya, Aged About 33
Years, R/o Ward No. 10, Regro Ka Mohalla, Nayabas Via Samod,
Tehsil Shahpura, District Jaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur.
4. The Dy. Director, Secondary Education, Pali Division, Pali.
----Respondents
(92) S.B. Civil Writs No. 25451/2018
Shila D/o Shri Ram Niwas, Aged About 30 Years, R/o. Vill-
Dhundhariya, Tehshil-Behror, City- Behror, Distt. Alwar (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary
Education, Secretariat, Jaipur (Raj.)
2. The Director, Secondary Education, Bikaner
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur
4. Kavita Sharma D/o. Sitaram Sharma, Grade Ii Teacher
Posted At Govt. Adarsh Senior Secondary School Dungari
Khurd, Sambhar Lake, Phulera, (08120502104) (Raj.)
----Respondents
(93) S.B. Civil Writs No. 25459/2018
Nirmla D/o Sahi Ram, Aged About 34 Years, R/o Mohalla
Nainsukh, Tehshil-Bahror, Opp. Vikram Cinema, Bahror Distt.
Alwar (Raj.)
----Petitioner
Versus
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1. The State Of Rajasthan Through Principal Secretary
Education, Secretariat, Jaipur (Raj.)
2. The Director, Secondary Education, Bikaner
3. The Dy. Director, Secondary Education, Jaipur Division,
Jaipur
4. Dhapali Bai Yadav D/o. Deenaram Yadav, Grade Ii Teacher
Posted At Govt. Senior Secondary School Mohanpura,
Kotputli, (08120101908) (Raj.)
----Respondents
(94) S.B. Civil Writs No. 25471/2018
Phool Chand Harijan S/o Mukana Ram Harijan, Aged About 39
Years, By Caste Harijan (Sc), Village Patusar, Post Dhilsar, Tehsil
Malsisar, District Jhunjhunu
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary
Education Department, Govt. Of Rajasthan, Secretariat,
Jaipur
2. The Director, Secondary Education, Bikaner (Raj.)
----Respondents
(95) S.B. Civil Writs No. 25686/2018
Umraw Singh Gurjar S/o Shri Ramdhan Gurjar, Aged About 28
Years, R/o Village Nekawala, Post Bobari, Tehsil Jamwaramgarh,
District Jaipur
----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary,
Education Department, Govt. Of Rajasthan, Secretariat,
Jaipur.
2. The Director, Secondary Education, Bikaner (Raj.)
3. Dy. Director, Secondary Education, Kota Division, Kota
----Respondents
(96) S.B. Civil Writs No. 26297/2018
Heera Lal S/o Shri Om Prakash, Aged About 29 Years, R/o Village
Kaushalpur Post Bhagerikalan, Tehsil Kishangarhbas, District
Alwar (Rajasthan)
----Petitioner
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Versus
1. State Of Rajasthan, Through Principal Secretary To
Government, Education Department, Rajasthan
Secretariat, Jaipur.
2. Director, Secondary Education, Rajasthan, Bikaner.
3. Deputy Director, Secondary Education, Jaipur Zone, Jaipur
(Rajasthan)
4. Deputy Director, Secondary Education, Jodhpur Zone,
Jodhpur (Rajasthan)
----Respondents
(97) S.B. Civil Writs No. 26304/2018
Mamta Kumari D/o Shri Bhinwa Ram, Aged About 30 Years, R/o
Village Post Bajor, Tehsil And District Sikar (Rajasthan)
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, Secondary
Education Department, Government Secretariat, Jaipur
2. The Director, Secondary Education, Bikaner, Rajasthan
3. The Deputy Director Of Education (Secondary), Udaipur
Division, Udaipur
----Respondents
(98) S.B. Civil Writs No. 26485/2018
Sunita Bai Yadav D/o Shri Hari Kishan Yadav, Aged About 31
Years, R/o Village Roopwas Thikari, Post Toda, Tehsil
Laxmangarh, District Alwar
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary
Education Department, Govt. Of Rajasthan, Secretariat,
Jaipur.
2. The Director, Secondary Education, Bikaner (Raj.)
3. Dy. Director, Secondary Education, Bharatpur Division,
Bharatpur
----Respondents
(99) S.B. Civil Writs No. 26833/2018
Lekhraj Sharma S/o Shri Rameshwar Sharma, Aged About 24
Years, R/o Village Kookara, Post And Tehsil Saipau, District
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Dholpur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Education, Secretariat, Jaipur.
2. Director, Secondary Education, Rajasthan, Bikaner.
3. Secretary, Rajasthan Public Service Commission, Ajmer.
----Respondents
(100) S.B. Civil Writs No. 27267/2018
Sunita Yadav D/o Sube Singh, Aged About 30 Years, R/o
Khanpur Ahir, Tehsil-Mundawar, District Alwar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Education Department, Secretariat, Jaipur (Raj.)
2. The Director Secondary Education, Bikaner.
3. The Deputy Director, Secondary Education Jaipur Zone
Jaipur.
4. The Deputy Director, Secondary Education, Churu Zone
Churu.
----Respondents
For Petitioner(s) : Mr.Vigyan Shah, Mr.R.P. Saini,
Mr.Giriraj Rajoria, Mr.Ashok Bansal,
Mr.Sandeep Kalwaniya, Mr.Munish
Bhardwaj, Mr.Brahma Prakash,
Mr.Manish Sharma, Mr.Mahendra
Shah, Mr.Ashok Joshi, Mr.Tanveer
Ahamad, Mr.S.L. Kumawat, Mr.Vijay
Punia, Mr.Sanjay Mehla, Mr.Rajesh
Kumar Meena, Mr.Amit Singh
Shekhawat, Mr.Satish Kumar
Balwada, Mr.Laxmi Kant Malpura,
Ms.Sushila Kalwania, Mr.Ghanshyam
Das Bansal, Mr.Ashwani Kumar Gupta,
Mr.Sanjay Khedar, Mr.Mohammed
Zubeir, Mr.Dhoop Singh Poonia,
Mr.Surendra Kumar Saini, Mr.Jai
Prakash Saini, Mr.Deshraj Kalwania,
Mr.Sanjay Mehla, Mr.Praveen Sharma,
Mr.Raghu Nandan Sharma, Mr.Sudhir
Yadav.
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For Respondent(s) : Mr. Ganesh Meena, AAG, Mr. Akshat
Sharma(GC), Mr. Nitin Jain.
HON'BLE MR. JUSTICE ALOK SHARMA
Order
02/04/2019
As the issue in the bunch of these petitions is identical, they
are being disposed of by this common order.
All the petitioners were selected as Senior Teacher in
different subjects under Rajasthan Education Subordinate Service
Rules, 1971 (hereinafter 'the Rules of 1971') pursuant to the
advertisement dated 13.07.2016.
For the administrative purposes, Senior Teachers under the
Rules of 1971 are posted in nine different exclusive divisions/
ranges where their seniority is separately maintained. Transfer
from one division/ range to another entails loss of seniority in
terms of the proviso to Rule 29 (10) of the Rules of 1971. For this
reason the issue of allocation of divisions/ ranges to Senior
Teachers appointed under the Rules of 1971 assumes great
significance. To introduce transparency in the allocation of
divisions/ ranges to the candidates selected, the State
Government enunciated a policy through its guidelines dated
04.03.2018. Therein the allocation of divisions/ ranges for those
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selected as Senior Teachers was to be determined on the basis of
merit cum preference of the successful candidates subject no
doubt to the availability of vacancies in the concerned divisions/
ranges.
The petitioners before this court are aggrieved of being
denied the allocation of appropriate divisions/ ranges as per their
merit-cum-preference while being appointed as Senior Teachers
while those less meritorious in their respective categories were
allocated divisions/ ranges of their choice. The case in some of the
petitions is that merely because the petitioners therein were
Meritorious Reserved Category (MRC) candidates and therefore for
the purpose of selection reckoned as general category candidates,
they were denied the benefit of reserved category seats in the
subjects concerned in divisions/ ranges of their choice by not
being reckoned for the reserved posts.
It has been submitted that this methodology of allocation of
divisions/ ranges to the successful MRC candidates entailed
putting them to a disadvantage vis-a-vis reserved category
candidates selected simplicitor in their respective quotas. That was
wholly arbitrary and without application of mind and cannot be
legally sustained. In support of this contention reliance has been
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placed on the judgment of the Apex Court in the case of Dega
Venkata Harsha Vardhan and Others Versus Akula Ventaka
Harshavardhan and Others, 2018 (10) SCALE 618 wherein
Para 11 it was held meritorious reserved category (MRC)
candidates could not be placed in a disadvantageous position vis-
a-vis others selected solely in the reserved category such as by
not permitting the MRC to be considered against vacancies in the
reserved category as that would amount to making a MRC suffer
for his better performance in the competitive examination.
Mr.Vigyan Shah counsel for the petitioners submitted that
albeit the judgment of the Apex Court in the case of Dega
Venkata Harsha Vardhan and Others Versus Akula Ventaka
Harshavardhan (supra) was in the context of admissions to
medical colleges at the Post Graduate level and related to
allocation of disciplines / branches, the principle enunciated
applies with equal force to all situations where a MRC candidate is
entitled to, by reason of his underlying category, for the benefit of
seats in the reserved category quota. Mr.Vigyan Shah submitted
that in the event a MRC included in the general category, while
reckoning of his right to allocation on vacancies in the reserved
category in a range/ division were not given the benefit as per his
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merit he would be put to a unfair and unjustifiable disadvantage
vis-a-vis those selected within the quota of reserved category--
(and obviously less meritorious)-who would be allocated divisions/
ranges as per their choice with reference to the reserved seats
while the MRC candidate would be denied that right only for
reason of his better performance in the competitive examination.
Such a situation would be legally unacceptable. If such MRC were
to subsequently seek change to a more desirable and developed
range/ division they would then lose their seniority in the cadre of
Senior Teachers in the division/ range wholly allocated in terms of
the proviso to Rule 29 (10) of the Rules of 1971 and be placed
lowest in the cadre of Senior Teachers in the range/ division he is
transferred to.
Mr.R.P. Saini appearing for some of the petitioners submitted
that even otherwise in some cases, when the recommendations in
the same list were made by the Rajasthan Public Service
Commission (RPSC) for appointment of the petitioners as Senior
Teachers at the time of allocation of ranges/ divisions, the
guidelines of the State Government issued on 04.03.2018 for
allocation of ranges/ divisions on the basis of merit-cum-
preference were overlooked and less meritorious candidates
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allocated home districts in their respective category while the
more meritorious candidates in such categories denied their
preference. Mr.R.P. Saini submitted that aside of the above plain
illegality, on various occasions the recommendations for
appointment of Senior Teachers in the select list were forwarded
by the RPSC to the State Government in a truncated fashion
without regard to inter se merit of those selected for reason of
which the less meritorious candidates earlier recommended were
given the benefit of allocation of seats in ranges/ divisions of their
choice while those higher in the select list subsequently
recommended by RPSC were denied their preference in the
allocation of divisions/ ranges for reasons of the fact that the
vacancies earlier available were filled up by those lower in the
select list whose names were fortuitously forwarded earlier by the
RPSC to the State Government for appointment to the posts in
issue. Mr.R.P. Saini submitted that all the above illegalities have
negated the State Government's guidelines dated 04.03.2018 for
allocation of divisions/ ranges to Senior Teachers on the basis of
their merit-cum-preference. Such allocations of ranges/ divisons
to selected Senior Teachers are thus wholly arbitrary and
unsustainable.
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Mr.Ganesh Meena, AAG appearing for the respondents
submitted that the judgment of the Apex Court in the case of Dega Venkata Harsha Vardhan and Others Versus Akula Ventaka Harshavardhan (supra) cannot attract to the case at hand and reliance thereon is inopposite. He submitted that in the case before the Apex Court relied upon by Mr.Vigyan Shah, the matter related to allocation of branches in various disciplines during admissions at the Post Graduate medical level. Wrong allocations thus had a serious effect on the career of students involved. He submitted that in the instant case there is no disadvantage to the MRCs inasmuch as by allocation of divisions/ ranges they do not suffer any monetary loss or other disadvantages in their careers open to Senior Teachers. Mr.Ganesh Meena further submitted that the State Government is not obliged to wait for the complete select list forwarded and recommended by the RPSC after verification of documents for appointment to the posts of Senior Teacher as it is under tremendous pressure to ensure early appointments to the vacant posts in the public interest of student instructions. Mr.Ganesh Meena submitted that in these circumstances the recommendations for appointment by the RPSC after due (Downloaded on 06/06/2021 at 07:09:44 AM) (45 of 49) [CW-23680/2018] verification--as they are made and come in--are acted upon and the appointments made by the State Government on the merit- cum-preference of those recommended by RPSC. The anomalies now impugned are attributable to candidates higher in the select list who fail to have their documents of eligibility verified timely despite adequate notice. Mr.Ganesh Meena submitted that however, where within the same list of recommendations forwarded by RPSC for appointment on the post of Senior Teachers, discrepancies are found and those lower in the list given their preferential allocation of division/ range while those higher in the same list denied their preference, corrective action will be taken by the State within four weeks of representation/s as may received.
Heard. Considered.
That all the petitioners are duly selected Senior Teachers under the Rules of 1971 pursuant to the advertisement dated 13.07.2016 is not in dispute. The dispute in these petitions is with regard to the operation/ application of the State Government's own guidelines dated 04.03.2018 for allocation of divisions/ ranges on the basis of merit-cum-preference of the candidates selected as Senior Teachers subject to availability of vacancies. (Downloaded on 06/06/2021 at 07:09:44 AM)
(46 of 49) [CW-23680/2018] There is force in the contention of counsel for the petitioners that more meritorious reserved category (MRC) candidates who have been reckoned as general category candidates at the selection for reason of their better performance at the recruitment process cannot be denied the benefit of the allocation of posts for reserved category in different ranges/ divisions on being treated as general not reserved category candidates. To do so would be to penalize and put to disadvantage MRC candidates vis-a-vis those selected as Senior Teachers only on the strength of their belonging to the reserved category. The Apex Court in the case of Dega Venkata Harsha Vardhan and Others Versus Akula Ventaka Harshavardhan (supra) has categorically held that MRC candidates cannot be placed in a disadvantageous position by not permitting them to be treated as reserved category candidate when the occasion of allocation of disciplines at PG Medical Level arises, as such a denial would amount to making the MRC candidates suffer for their better performance in the competitive examination. No doubt the law enunciated by the Apex Court was in the context of admissions to Post Graduate medical courses. Yet the underlying principle of not putting MRC candidates at any (Downloaded on 06/06/2021 at 07:09:44 AM) (47 of 49) [CW-23680/2018] disadvantageous vis-a-vis reserved category candidates simplicitor in seat allocation is quite clear.
Consequently I would direct that in determining the preference of the MRC candidates for allocation of ranges/ divisions as Senior Teachers they be considered against the reserved category posts in each of the division/ range for which they have sought allocation on the basis of their inter se merit vis- a-vis other reserved category candidates.
I am also of the considered view that the mere fact that the RPSC made recommendations in a truncated manner cannot give any benefit to the candidates lower in the select list or any right over those higher in merit in the select list for the purpose of allocation on the basis of their merit cum preference. Even otherwise in the course of hearing the petition/s it has transpired that the deficiencies in the verification process were rectified by the concerned higher placed selected candidates much before the order of allocation of divisions/ ranges to those lower in the merit in the select list drawn pursuant to the advertisement dated 13.07.2016. And it cannot with any plausibility be denied, as it was indeed not by Mr.Ganesh Meena, that where in the same list of recommendations by RPSC candidates, candidates higher in (Downloaded on 06/06/2021 at 07:09:44 AM) (48 of 49) [CW-23680/2018] merit in the respective category have been denied their preference of allocation of ranges/ divisions while those lower in the same category were given their preference in the allocation, the respondents are under an obligation to make the requisite correction in view of the selected candidates' legitimate expectation and ensure firm adherence to the State Government's own guidelines of 04.03.2018.
It is no doubt true that the exercise of allocation of divisions/ ranges to Senior Teachers selected pursuant to the advertisement dated 13.07.2016 has largely been completed. It is also true that redoing of the said exercise in the whole or part as would be necessitated by strict adherence to the guidelines of 04.03.2018 would entail some amount of disruption. That however by itself cannot suffice for this court to condone substantial contravention of the respondent-State Government's guidelines dated 04.03.2018. Law, fairness and justice not expediency has to prevail. The academic year 2018-19 has been concluded. The new academic year 2019-20 is to commence only in the month of July 2019 as stated by Mr.Ganesh Meena, AAG. In these circumstances no serious unmanageable disruption in the coming academic calendar of the concerned schools is likely to be caused in the (Downloaded on 06/06/2021 at 07:09:44 AM) (49 of 49) [CW-23680/2018] event the State Government were to be directed to strictly adhere to its guidelines of 04.03.2018 for allocation of ranges/ divisions to the Senior Teacher selected pursuant to the advertisement dated 13.07.2016.
Consequently these petitions are disposed of with the direction that the allocation of ranges/ divisions to Senior Teachers selected pursuant to the advertisement dated 13.07.2016 be done afresh in accordance with the observations of this court earlier in this judgment. This direction be complied within a period of two months from today.
A copy of this order be placed in each connected petition. And a copy of this order also be furnished to Mr.Ganesh Meena, AAG for onward transmission and compliance.
(ALOK SHARMA),J Karan/ (Downloaded on 06/06/2021 at 07:09:44 AM) Powered by TCPDF (www.tcpdf.org)