Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] Union of India - Subsection Section 6(1) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015 (1)The income-tax authorities specified in section 116 of the Income-tax Act shall be the tax authorities for the purposes of this Act.
