Section 43 in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019
43. Power to remove difficulties:- If any difficulty arises in giving effect to the provisions of this Act, the
Government may, by order, published in the official Gazette, make such provisions, not inconsistent with theprovisions of this Act, as appear to it to be necessary or expedient for removing the difficulty:Provided that no such order shall be made under this section after the expiry of three years from thecommencement of this Act;
