Section 13(3)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 14] [Section 13(3)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3)(c) in The Income Tax Act, 1961

(c)where such author, founder or person is a Hindu undivided family, a member of the family;

(cc)[ any trustee of the trust or manager (by whatever name called) of the institution;] [ Inserted by Act 16 of 1972, Section 7 (w.e.f. 1.4.1973).]