Himachal Pradesh High Court
Shri Piyush Jain vs . Shri C.L. Kapoor And Others on 24 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shri Piyush Jain Vs. Shri C.L. Kapoor and others .
RSA No. 81 of 2020 24.06.2022 Present: Mr. K.D. Sood, Senior Advocate, with Ms.
Ranjana Chauhan, Advocate, for the appellant.
Mr. Rohit, Advocate, vice Mr. Sumit Sood, Advocate, for respondent No. 1.
None for respondents No. 2(a), 2(c) to 2(e) & 3. r Respondent No. 2(b) is stated to be dead.
As per report of the Registry, steps to bring on record the legal representatives of deceased respondent No. 2(b) not taken. On the request of learned counsel for the appellant, four weeks' more time is granted to do the needful. List thereafter.
(Ajay Mohan Goel) Judge June 24, 2022 (bhupender) ::: Downloaded on - 24/06/2022 20:05:57 :::CIS