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Himachal Pradesh High Court

Shri Piyush Jain vs . Shri C.L. Kapoor And Others on 24 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Shri Piyush Jain Vs. Shri C.L. Kapoor and others .

                                                        RSA No.          81 of 2020





24.06.2022    Present: Mr. K.D. Sood, Senior Advocate, with Ms.

Ranjana Chauhan, Advocate, for the appellant.

Mr. Rohit, Advocate, vice Mr. Sumit Sood, Advocate, for respondent No. 1.

None for respondents No. 2(a), 2(c) to 2(e) & 3. r Respondent No. 2(b) is stated to be dead.

As per report of the Registry, steps to bring on record the legal representatives of deceased respondent No. 2(b) not taken. On the request of learned counsel for the appellant, four weeks' more time is granted to do the needful. List thereafter.

(Ajay Mohan Goel) Judge June 24, 2022 (bhupender) ::: Downloaded on - 24/06/2022 20:05:57 :::CIS