Rajasthan High Court - Jodhpur
Champa Lal Gameti vs State Of Rajasthan on 27 July, 2020
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Misc(Pet.) No. 1623/2020
Champa Lal Gameti
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vishal Sharma
For Respondent(s) : Ms. Rajlaxmi Singh Choudhary PP
Mr. Deepak Menaria
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 27/07/2020 Mr. Deepak Menaria Adv. has put in appearance on behalf of the respondent No.2.
Office is directed to show the name of Mr. Deepak Menaria as counsel for the respondent in the cause list.
List on 05.08.2020, as prayed.
(MANOJ KUMAR GARG),J 36-Anshul/-
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