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Rajasthan High Court - Jodhpur

Champa Lal Gameti vs State Of Rajasthan on 27 July, 2020

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                  S.B. Criminal Misc(Pet.) No. 1623/2020

                                   Champa Lal Gameti
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Vishal Sharma
                                   For Respondent(s)        :     Ms. Rajlaxmi Singh Choudhary PP
                                                                  Mr. Deepak Menaria



                                              HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order 27/07/2020 Mr. Deepak Menaria Adv. has put in appearance on behalf of the respondent No.2.

Office is directed to show the name of Mr. Deepak Menaria as counsel for the respondent in the cause list.

List on 05.08.2020, as prayed.

(MANOJ KUMAR GARG),J 36-Anshul/-

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