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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(3) in The West Bengal Special Economic Zone Act, 2003.

(3)Upon the publication of such notification, the provisions of the West Bengal Town and Country (Planning and Development) Act, 1979, and the rules, regulations, notifications, if any, framed thereunder, shall have no application in the area of a Special Economic Zone.