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[Cites 0, Cited by 0] [Section 114(3)] [Section 114] [Entire Act]

State of Manipur - Subsection

Section 114(3)(b) in The Manipur Co-operative Societies Act, 1976

(b)where debentures are issued otherwise than on mortgages held, the total amount as calculated under Clause (a) increased by such portion of the amount obtained on the debentures as is not covered by a mortgage.