Supreme Court - Daily Orders
Sajeena Ikhbal vs Mini Babu George on 21 March, 2023
ITEM NO.52 REGISTRAR COURT. 2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PAVANESH D.
Petition(s) for Special Leave to Appeal (C) No(s). 25114/2019
SAJEENA IKHBAL & ORS. Petitioner(s)
VERSUS
MINI BABU GEORGE & ORS. Respondent(s)
Date : 21-03-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Bijo Mathew, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
For Respondent(s)
Mr. P. Srinivasan, Adv.
Mr. Rajeev Maheshwaranand Roy, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Four weeks time, is granted to respondent no.3, to file counter affidavit.
Two weeks time, is granted to the petitioner, to take fresh steps to issue notice to respondent nos.1 and 2, who are unserved.
List again on 08.05.2023.
Signature Not Verified Digitally signed by PRIYANKA MALIK PAVANESH D. Date: 2023.03.22 15:59:01 IST Registrar Reason: pm