Gujarat High Court
Rajendra Mistry Co- Ordeinator Of vs Dileep Sanghani & on 24 April, 2014
Author: M.R. Shah
Bench: M.R. Shah, R.P.Dholaria
R/CR.MA/14011/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION
(FOR CONTEMPT OF COURT) NO. 14011 of 2012
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RAJENDRA MISTRY CO- ORDEINATOR OF -....Applicant(s)
Versus
DILEEP SANGHANI & 1....Respondent(s)
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Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 24/04/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) It is reported that respondent no. 1 is personally present in the Court. At the request of Shri Vijay Patel, learned advocate, who has instructions to appear on behalf of respondent no. 1, stand over to 01/05/2014.
(M.R.SHAH, J.) (R.P.DHOLARIA,J.) Siji Page 1 of 1