Supreme Court - Daily Orders
Suhas Chakma vs Union Of India on 22 April, 2019
Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna
ITEM NO.24 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.471/2019
SUHAS CHAKMA Petitioner(s)
VERSUS
UNION OF INDIA AND ANOTHER Respondent(s)
Date : 22-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. M. Dutta, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(Chetan Kumar) (Anand Prakash) A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2019.04.22 16:50:15 IST Reason: