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Supreme Court - Daily Orders

Suhas Chakma vs Union Of India on 22 April, 2019

Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna

     ITEM NO.24                           COURT NO.1                 SECTION PIL-W

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

                                Writ Petition (Civil) No.471/2019


     SUHAS CHAKMA                                                        Petitioner(s)

                                                 VERSUS

     UNION OF INDIA AND ANOTHER                                          Respondent(s)


     Date : 22-04-2019 This petition was called on for hearing today.


     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE DEEPAK GUPTA
                             HON'BLE MR. JUSTICE SANJIV KHANNA


     For Petitioner(s)            Mr.   M. Dutta, Adv.
                                  Mr.   P. S. Sudheer, AOR
                                  Mr.   Rishi Maheshwari, Adv.
                                  Ms.   Anne Mathew, Adv.
                                  Mr.   Bharat Sood, Adv.
                                  Ms.   Shruti Jose, Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

(Chetan Kumar) (Anand Prakash) A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2019.04.22 16:50:15 IST Reason: