Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Medical Council Of India Regulations, 2000

(2)If any question arises with reference to procedure in respect of a matter for which these regulations have no provision the President shall decide the same.