Section 28(7) in Punjab Market Committees Bye-laws
(7)[ In the categories 'D-1' of clause (I) maximum charges of two sieving operations per unit are to be allowed in case of hand driven cleaner. In case of markets where cleaning is done by power driven cleaners, the maximum charges of Rs. 2.41 paise per unit for category 'D-I', Rs. 1.44 paise per unit for category 'D-II', Rs. 1.91 paise per unit for category 'D-III' and category 'D-IV' shall be allowed.] [Caluse (7) substituted by Punjab Government Notification No. 1885, Dated. 24.9.2009.]
