Allahabad High Court
Hatam Singh And Others vs State Of U.P. And Others on 15 January, 2013
Bench: Shiva Kirti Singh, Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- WRIT - C No. - 933 of 2013 Petitioner :- Hatam Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Uma Nath Pandey Respondent Counsel :- C.S.C.,Shivam Yadav Hon'ble Shiva Kirti Singh,Acting Chief Justice Hon'ble Dilip Gupta,J.
As prayed, list the matter in the next cause list.
Order Date :- 15.1.2013 SK