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[Cites 0, Cited by 0] [Section 310] [Entire Act]

Union of India - Subsection

Section 310(1) in The Merchant Shipping Act, 1958

(1)Save as otherwise provided in this section, the provisions of this Part relating to load lines shall apply to all sailing vessels as they apply to ships, and accordingly, the expression "ship" in the said provisions of this Part shall be construed as including a sailing vessel.