Allahabad High Court
Bharat Insecticides Ltd. And Another vs State Of U.P. Through Insecticides ... on 21 January, 2011
Author: Vinod Prasad
Bench: Vinod Prasad
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 31053 of 2009 Petitioner :- Bharat Insecticides Ltd. And Another Respondent :- State Of U.P. Through Insecticides Inspector Bijnore Petitioner Counsel :- Ashok Kumar Rai,A.B. Saran,Vivek Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Vinod Prasad,J.
List on 7.3.2011.
Interim order to continue till the next date of listing.
Learned A.G.A. shall ensure presence of the officers concerned on the next date fixed.
Order Date :- 21.1.2011 rkg