Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(2)(c) in U.P. Urban Planning and Development Act, 1973

(c)any other matter which has to be, or may be, prescribed by rules.