Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(6)(b) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017 (b)List of all teachers, class wise and subject wise, with their educational qualification and details of Adhar numbers.