Calcutta High Court (Appellete Side)
M/S. Walter Laboratories Pvt. Ltd. & Anr vs West Bengal Financial Corporation & Ors on 26 September, 2019
Author: Arijit Banerjee
Bench: Arijit Banerjee
1
4.
26-09-2019
debajyoti/kole
FMA 808 of 2010
with
CAN 3801 of 2014
with
RVW 104 of 2015
M/s. Walter Laboratories Pvt. Ltd. & Anr.
Vs.
West Bengal Financial Corporation & Ors.
Mr. Kalipada Sikder
.... Appellant No.2-in-person.
Mr. Jishnu Chowdhury,
Mr. Aritra Basu,
Mr. Abhijit Sarkar,
Mr. Abhik Chitta Kundu
.... For the WBFC.
Mr. Amitava Mitra,
Mr. Parag Chaturvedi
.... For Respondent No.4.
1. No further orders need be passed on this matter which has been listed on being mentioned by the party-in-person. We say so because all files in relation to which the mentioning slip was filed stand disposed of through earlier orders.
2. Hence this matter cannot be listed before the Bench hereinafter.
( Thottathil B. Radhakrishnan, C.J. ) ( Arijit Banerjee, J. )