Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(d) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(d)"Directorate" means the Directorate of Education or, as the case maybe, the Directorate of Technical Education, Maharashtra State;