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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(1)To achieve the purposes of these bye-laws, the Commissioner shall appoint from among the Municipal Officers, Inspectors in such numbers as he may deem necessary and assign to them specific area for supervision;Explanation. - The Inspectors may be either regular Inspectors or officials with additional charge.