Section 111(2)(c) in Haryana Urban Development Authority Act, 1977

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State of Haryana - Subsection

Section 111(2)(c) in Haryana Urban Development Authority Act, 1977

(c)all liabilities which are enforceable against the Local Development [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] shall be enforceable against the State Government; and

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State of Haryana - Subsection

Section 111(2)(c) in Haryana Urban Development Authority Act, 1977