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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Uttar Pradesh - Subsection

Section 46(2)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)appointments to posts for which consultation of the commission under sub-section (1) of Section 43 is necessary shall be made according to the provisions of the said sub-section;