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State of Rajasthan - Section

Section 47 in Rajasthan Civil Services (Pension) Rules, 1996

47. Net Emoluments taken.

- Any part of a Government servant's pay or emoluments which is specially intended to provide for expenses incidental to his duty must be excluded.The following are examples of the operation of this rule:-
(1)When a Government servant's pay is intended partly to cover the expenses of his providing or keeping a horse, his pay must be taken only at what it would be if it was not intended to cover such expenses. When water-carrier's pay includes provision for a bullock his pay must be taken at what it would be if he was not required to keep a bullock.
(2)When a consolidated pay specially includes Traveling Allowance, or House Allowance these must be deducted.
(3)When a Government servant's pay is fixed at two rates, a smaller rate during stationery duty and a higher rate during periods passed on tour or traveling, the former rate alone should be the basis of the calculation.