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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(4)(ii) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(ii)Persons holding a licence in any other State for sale of liquor by whole sale or retail on production of a valid permit issued by the Commissioner.