Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21J(1)] [Section 21J] [Entire Act] State of Bihar - Subsection Section 21J(1)(i) in The Bihar Co-operative Societies Rules, 1959 (i)Cause the voters list to be displayed on the notice board of the society concerned and at such other place or places as may be deemed fit;