Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(2)(f) in The United Provinces Tenancy Act, 1939

(f)in the case of a non-occupancy tenant, the term for which the tenancy is to run; and