Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Maharashtra - Subsection Section 24(2) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971 (2)The Collector may with the approval of the Commissioner, alter such list, according as the changing circumstances of any area in his jurisdiction may demand.
