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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Chattisgarh - Subsection

Section 106(4) in The Chhattisgarh Motor Vehicles Rules, 1994

(4)The vertical position shall indicate that the vehicle is available for hire and no driver shall, without reasonable excuse, refuse to accept for hire when the indicator is in a vertical position.