Delhi High Court - Orders
Voicemonk Inc vs Google Llc & Ors on 10 February, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 119/2026
VOICEMONK INC .....Plaintiff
Through: Ms. Rajeshwari Hariharan, Ms. Raj
Latha Kotni, Ms. Swagita Pandey, Ms. Ananya
Singh, Ms. Shelly Singh, Ms. Ananya Jain and Mr.
Anirudh Ramanathan, Advocates.
versus
GOOGLE LLC & ORS. .....Defendants
Through: Mr. Rohit Rangi, Advocate for D-1.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 10.02.2026 I.A. 3720/2026
1. This application has been filed on behalf of the Plaintiff seeking exemption from filing an apostilled copy of the affidavit.
2. For the reasons stated in the application, the same is allowed permitting the Plaintiff to file apostilled copy of the affidavit within two weeks from today.
3. Application stands disposed of.
I.A. 3719/20264. This application has been filed on behalf of the Plaintiff under Section 151 CPC seeking modification of order dated 06.02.2026.
5. Issue notice.
6. Mr. Rohit Rangi, learned counsel accepts notice on behalf of Defendant No. 1.
7. Reply be filed before the next date of hearing.
CS(COMM) 119/2026 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/02/2026 at 21:30:36
8. List on 13.03.2026.
JYOTI SINGH, J FEBRUARY 10, 2026/VP/RW CS(COMM) 119/2026 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/02/2026 at 21:30:36