Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(w) in Kerala University of Fisheries and Ocean Studies Act, 2010 (w)to supervise and control the students of the University to enforce discipline among them and to make necessary arrangements for promoting their health and welfare;
