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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(1)(a) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(a)Applications shall be invited at appropriate intervals, but at least once every year, from indigent senior citizens, as defined in Section 19 of the Act, desirous of living in the home;