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Patna High Court - Orders

The Union Of India & Ors vs M/S Dayanand Prasad Sinha & Co on 18 September, 2008

Author: Kishore K. Mandal

Bench: Kishore K. Mandal

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                            LPA No.370 of 2008
                        THE UNION OF INDIA & ORS
                                 Versus
                   M/S DAYANAND PRASAD SINHA & CO
                                -----------

        For the appellant     : Mr.Bindhyachal Singh, Advocate
                               Mr. Umesh Kumar, Advocate

        For the respondent : Mr.Y.V.Giri, Senior Advocate
                             Mr. Sanjeev Kumar, Advocate
                                       ------

                                    PRESENT

                              Hon'ble the Chief Justice
                                          &
                            Hon'ble Mr. Kishore K. Mandal
                                         -----

        Dated, the 18th September, 2008

Appeal is admitted.

2.Mr. Sanjeev Kumar, advocate, waives service for the respondent.

R. M. Lodha, CJ Kishore K. Mandal, J. Sunil