Patna High Court - Orders
The Union Of India & Ors vs M/S Dayanand Prasad Sinha & Co on 18 September, 2008
Author: Kishore K. Mandal
Bench: Kishore K. Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
LPA No.370 of 2008
THE UNION OF INDIA & ORS
Versus
M/S DAYANAND PRASAD SINHA & CO
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For the appellant : Mr.Bindhyachal Singh, Advocate
Mr. Umesh Kumar, Advocate
For the respondent : Mr.Y.V.Giri, Senior Advocate
Mr. Sanjeev Kumar, Advocate
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PRESENT
Hon'ble the Chief Justice
&
Hon'ble Mr. Kishore K. Mandal
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Dated, the 18th September, 2008
Appeal is admitted.
2.Mr. Sanjeev Kumar, advocate, waives service for the respondent.
R. M. Lodha, CJ Kishore K. Mandal, J. Sunil