Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ambient Land Holding Ltd vs Splendor Landbase Ltd & Anr on 1 August, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~12 & 13
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           O.M.P. (COMM) 263/2021
                                                      AMBIENT LAND HOLDING LTD.                 .....Petitioner
                                                                   Through: Mr. C. Mohan Rao, Sr. Advocate
                                                                            with    Mr.   Avinash       Kumar
                                                                            Lakhanpal, Mr. Rahul Kumar
                                                                            Singh, Mr. Ripunj Tiwari and Mr.
                                                                            Navin Rana, Advocates.

                                                                                         versus

                                                      SPLENDOR LANDBASE LTD & ANR.                 .....Respondents
                                                                     Through: Mr. Jeevesh Nagrath, Mr. Sarthak
                                                                                Gupta, Mr. Arjun Gaur, Mr. Rajat
                                                                                Gupta, Advocates.
                                          +           OMP (ENF.) (COMM.) 132/2021, EX.APPL.(OS) 932/2021 &
                                                      EX.APPL.(OS) 364-365/2023
                                                      SPLENDOR LANDBASE LIMITED                 .....Decree Holder
                                                                     Through: Mr. Jeevesh Nagrath, Mr. Sarthak
                                                                                Gupta, Mr. Arjun Gaur, Mr. Rajat
                                                                                Gupta, Advocates.

                                                                                         versus

                                                      AMBIENT LAND HOLDINGS LIMITED .....Judgement Debtor
                                                                   Through: Mr. C. Mohan Rao, Sr. Advocate
                                                                            with    Mr.   Avinash     Kumar
                                                                            Lakhanpal, Mr. Rahul Kumar
                                                                            Singh, Mr. Ripunj Tiwari and Mr.
                                                                            Navin Rana, Advocates.

                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                                                         ORDER

% 01.08.2024 O.M.P. (COMM) 263/2021 & OMP (ENF.) (COMM.) 132/2021 Page 1 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/08/2024 at 02:43:33 The matter is ready for final hearing, which is not possible today due to older matters listed for final hearing.

A passover is also not convenient to learned Senior Counsel for the petitioner.

List on 26.11.2024.

PRATEEK JALAN, J AUGUST 1, 2024 SS/ O.M.P. (COMM) 263/2021 & OMP (ENF.) (COMM.) 132/2021 Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/08/2024 at 02:43:33