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State of Odisha - Section

Section 17 in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

17. Cargo boat not to be loaded so as to submerge the mark indicating the load water line and not to ply without the prescribed number of crews.

- The owner or his agent or the tindal in charge of any licensed cargo boat shall not permit such boat to be loaded so as to submerge the mark indicating the load water line, and shall not permit such boat to ply unless it is provided at all times, with the number of crew on boats in accordance with the scale prescribed by Appendix I to these rules.