Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Uttar Pradesh - Subsection

Section 92(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)The responsibility for the proper execution of all works and contracts on behalf of the Kshettra Panchayat shall be of the Khand Vikas Adhikari.