Supreme Court - Daily Orders
Medical Council Of India vs Dr. M. G. R. Educational And Research ... on 18 September, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.51 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No(s). 816-818/2017 in C.A. Nos. 1757-1759/2015
MEDICAL COUNCIL OF INDIA Petitioner(s)
VERSUS
DR. M. G. R. EDUCATIONAL
AND RESEARCH INSTITUTE
UNIVERSITY AND ANR. Respondent(s)
(OFFICE REPORT FOR DIRECTIONS FOR DISBURSEMENT OF AMOUNT)
Date : 18-09-2017 These applications were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Gaurav Sharma, AOR
Mr. Dhawal Mohan, Adv.
Mr. Prateek Bhatia, Adv.
For Respondent(s) Mr. Rakesh K. Sharma, AOR
UPON perusing papers the Court made the following
O R D E R
The FDRs be renewed further for a period of six months. The office report stands disposed of.
(MEENAKSHI KOHLI) (KAILASH CHANDER)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2017.09.21
17:01:03 IST
Reason: