Section 16 in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
16. Provision for creating new vending markets.
- In City/Town Master Plan, specific provisions for creating new vending markets at the time of finalization/revision of Master Plan, Zonal Plans and Local Area Plans shall be made. The space reserved in such plans should be commensurate with the current number of vendors and their rate of growth on perspective basis be based on the rate of growth over preceding five years.
