Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Tamilnadu - Subsection

Section 103(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(3)There shall be a minimum distance of 0.201 Kilometre (one furlong) between the Community Radio Centre and the [travelling cinema] [Substituted by G. O. Ms. No. 2643, Home, dated the 12th November 1987.] in places where Community Radio Set operates:Provided that the licensing authority may relax the requirements in this sub-rule in very exceptional cases:Provided further that no power line shall pass over any part of the fenced area.