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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(1)(a) in The Orissa Factories Rules, 1950

(a)The floor and internal walls of the room to a height of 3 feet shall be so laid or finished as to provided a smooth impervious surface. The room shall be adequately lighted and ventilated and the floor shall be effectively drained and maintained in a clean and tidy condition.