Section 42(2)(g) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(2)(g) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(g)the form and manner in which an appeal against an order of the Competent Authority has to be preferred to an Appellate Authority, under sub-section (2) of Section 35; and

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State of Madhya Pradesh - Subsection

Section 42(2)(g) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000